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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(4) in Tamil Nadu Vanniyakula Kshatriya Public Charitable Trusts and Endowments (Protection and Maintenance) Rules, 2019

(4)Every trustee or administrator shall consider the suggestions and incorporate the modification made by the Board in the budget and pass the budget before the beginning of the financial year to which it relates.