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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in Bureau of Indian Standards (Recruitment to Laboratory Technical Posts) Regulations, 2019

(b)"Appointing Authority", in relation to Group 'A' employees means, the Director General and in relation to Group 'B' and Group 'C' employees means the Deputy Director General (Administration);