Madhya Pradesh High Court
Narendra @ Modi vs The State Of Madhya Pradesh on 4 July, 2025
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 MCRC-26782-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 26782 of 2025 (NARENDRA @ MODI Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 04-07-2025 Shri Mahendra Singh Sisodiya - Advocate for the applicant.
Shri Vinod Thakur - G.A. appearing on behalf of Advocate General.
Learned counsel for the State is directed to take instructions in the matter as to why in the MLC of the prosecutrix, the status of hymen is not mentioned, and in the MLC of the accused/applicant, it is also not mentioned if the smegma was present or not.
List the matter in the next week.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 04-07-2025 18:28:16