Section 10(1)(c) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

(c)absents himself without such reasons as may, in the opinion of the Board be sufficient from three consecutive ordinary meetings of the Board;

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