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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Karnataka - Subsection

Section 51(7) in Rajiv Gandhi University of Health Sciences Act, 1994

(7)Notwithstanding anything in the preceding sub-sections appointments to posts in the University equivalent to Group 'C' and 'D' posts in the State Civil Services shall be made by the Vice-Chancellor in accordance with the Statutes to be framed for this purpose, and in accordance with the order issued by the State Government from time to time for reservation of posts for Scheduled castes, Scheduled Tribes and Other Backward Classes.