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[Cites 0, Cited by 0] [Section 190(2)] [Section 190] [Entire Act]

State of West Bengal - Subsection

Section 190(2)(f) in West Bengal Co-operative Societies Rules, 2011

(f)subject to such condition as may be imposed by the distrainer, the defaulter may tend, cut, gather and store the produce and do any other act necessary for maturing or preserving it If the defaulter fails to do all or any of such acts, the distrainer may do all or any of such acts, either by himself or by any person appointed by him in this behalf and the costs incurred by the distrainer shall be recoverable from the defaulter, as if they were included in or formed part of the order of attachment;