Allahabad High Court
Rishabh Kumar Mishra vs Anil Bhushan Chaturvedi, Secretary ... on 17 February, 2020
Author: Mahesh Chandra Tripathi
Bench: Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- CONTEMPT APPLICATION (CIVIL) No. - 636 of 2020 Applicant :- Rishabh Kumar Mishra Opposite Party :- Anil Bhushan Chaturvedi, Secretary Examination, Regulatory Authority Prayagraj And Another Counsel for Applicant :- Shivendu Ojha,Radha Kant Ojha (Senior Adv),Shatrughan Sonwal Hon'ble Mahesh Chandra Tripathi,J.
On the matter being taken up today, Shri K.R. Singh, learned Additional Chief Standing Counsel has placed the instruction dated 13.2.2020 sent by the opposite party no.1 wherein it has been stated that the order of the writ Court has been complied with. The instruction is taken on record.
Consequently, the contempt application is disposed of, with direction to the authority concerned to proceed further strictly in accordance with law.
Order Date :- 17.2.2020 RKP