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State of Madhya Pradesh - Section

Section 21 in The M.P. Gram Panchayat (Sanitation, Conservancy and Prevention and Abatement of Nuisance) Rules, 1999

21. Cleansing or drains of streets and street sides.

- The Gram Panchayat shall arrange to provide for sweeping on streets and arrange to remove, refuse, latrines and other matter and cleansing of drains of street sides, under its control.