Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Rajasthan - Subsection Section 25(3) in The Reserved Forest Rules, 1957 (3)The owner or herdsman or servant accompanying and incharge of the cattle shall invariable have with him this permit and shall produce it for inspection on demand by any Forest Officer.
