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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Goa - Subsection

Section 40(1)(a) in The Goa Information Technology Development Act, 2007

(a)where the person to be served is a company, the service is effected in accordance with the provisions of section 51 of the Companies Act, 1956 (1 of 1956);