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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in Tamil Nadu Compulsory Censorship of Film Publicity Materials Act, 1987

(3)It shall come into force in such areas and on such dates as the Government may, by notification, appoint; and different dates may be appointed for different areas.