Madhya Pradesh High Court
Indore Treasure Town Pvt. Ltd. Thru. Mr. ... vs Housing And Environment Department on 20 March, 2018
HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE
Writ Petition No.19670/2017
(Indore Treasure Town Pvt. Ltd. & Ors. Vs. State of M. P. & Ors.)
-1-
Indore, dated 20/03/2018
Mr. Vishal Baheti, learned counsel for the petitioners.
Ms. Swati Ukhale, learned Government Advocate for the
respondent / State submits that reply is being filed today itself.
She is permitted to do so.
List the matter on 24/04/2018 .
(S. C. SHARMA) JUDGE Tej Digitally signed by Tej Prakash Vyas Date: 2018.03.28 11:35:19 +05'30'