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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(3)(v) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(v)he shall inspect and guide University Departments, affiliated colleges, recognised institutions and approved institutions in respect of subjects under the Faculty; and in cases where he considers it necessary to do so, also make a report of such inspection to the Vice-Chancellor;