Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] Union of India - Subsection Section 104(2) in The Petroleum Rules, 2002 (2)If any question arises as to whether hazardous area is a zone "0" area or a zone "1" or a zone "2" area, the decisions thereon of the Chief Controller shall be final.
