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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(3) in Tamil Nadu Local Fund Audit Rules, 2016

(3)Where the amount at the credit of a local authority or local fund on the date of end of a financial year or accounting year as per the pass book differ from the amount shown in the books of accounts maintained by the said local authority or local fund, reconciliation statements for all accounts shall be prepared and attached with the annual accounts presented for audit.