Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Karnataka - Subsection Section 22(8) in Visvesvaraya Technological University Act, 1994 (8)five or one fourth of Chair Persons of Boards of Studies whichever is less by rotation on seniority basis as nominated by Vice-Chancellor;
