Supreme Court - Daily Orders
Tempel Precision Metal Product (I) Pvt. ... vs E. Palaniswamy on 29 August, 2022
Bench: Aniruddha Bose, Vikram Nath
ITEM NO.11 COURT NO.15 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13880/2022
(Arising out of impugned final judgment and order dated 27-04-2022
in WA No. 1048/2022 passed by the High Court Of Judicature At
Madras)
TEMPEL PRECISION METAL PRODUCT (I) PVT. LTD. Petitioner(s)
VERSUS
E. PALANISWAMY Respondent(s)
(FOR ADMISSION and I.R. and IA No.111050/2022-EXEMPTION FROM FILING
O.T. )
Date : 29-08-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s) Mr. M.Vijayan, Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Ms. Shruti Jose, Adv.
Mr. Bharat Sood, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We do not find any reason to interfere with the order impugned.
The Special Leave Petition is, accordingly, dismissed. Pending application(s), if any, shall stand disposed of.
Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2022.09.01 (NIRMALA NEGI) 12:07:20 IST Reason: (NAND KISHOR) COURT MASTER (SH) BRANCH OFFICER