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Union of India - Section

Section 57 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

57. Flags and Pendants Ashore.

- An officer entitled to wear a flag, broad pendant, or pendant afloat, may fly the same flag, broad pendant, or pendant ashore, at any naval establishment or other place on shore where naval jurisdiction may, for the time being, prevail.