Section 7(4) in The M.P. Krishi Upaj Mandi (Allotment of Land and Structure of Market Committee/board) Rules, 2005
(4)No interest shall be paid on the security amount deposited for registration, in the final auction, deposits made by the person/firms etc., making the highest bid shall be retained and the amount deposited by others as security, shall be refunded by Market Committee within a week from the date of conclusion of the auction/tender process.
