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State of Uttarakhand - Section

Section 12 in Uttrarakhand Waqf Rules, 2017

12. Displaying of lists.

- The electoral lists obtained under Rule 9, shall be displayed on the notice board of the Election Authority and in the office of the Board, not less than fourteen days before the date of elections and shall be published in Urdu, Hindi and English/local language newspapers having circulation in the area.