Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Andhra Pradesh - Subsection Section 114(2) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989 (2)The words State Government' and Government' in section 161of the Indian penal Code, 1860, shall for the purpose of sub-section (1) be deemed to include the Board.
