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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2) in Tamil Nadu Lokayukta Act, 2018

(2)The appointment shall be made on the recommendation of the Selection Committee comprising of the following Members:-
(a)Chief Minister - Chairperson;
(b)Speaker of the Legislative Assembly - Member;
(c)Leader of Opposition or the Leader of the single largest Party in Opposition in the Legislative Assembly- Member.