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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

NCT Delhi - Subsection

Section 52(2)(f) in The Delhi Urban Shelter Improvement Board Act, 2010

(f)the form in which and the time of the year at which the budget of the Board shall be prepared, the number of copies of the budget to be forwarded to the Government, the form of the annual statement of accounts, including the balance-sheet and the form for the maintenance of accounts and other relevant record;