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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(1)(xii) in Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017

(xii)to exercise all powers and perform all duties which, under any other written law, are or may be or become vested in or delegated to the Authority or Commission;