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Allahabad High Court

Conquest Business Services Private ... vs Office Of The Assistant Commissioner Of ... on 1 November, 2023

Bench: Pritinker Diwaker, Ashutosh Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Chief Justice's Court
 

 
Case :- WRIT TAX No. - 1051 of 2023
 

 
Petitioner :- Conquest Business Services Private Limited
 
Respondent :- Office Of The Assistant Commissioner Of Income Tax
 
Counsel for Petitioner :- Arvind Kumar Dixit
 

 
Hon'ble Pritinker Diwaker,Chief Justice
 
Hon'ble Ashutosh Srivastava,J.
 

Learned counsel for the petitioner at the outset wants to withdraw this petition with liberty to file duly constituted fresh petition.

In view of the above, the present writ petition is dismissed as withdrawn with the aforesaid liberty.

Order Date :- 1.11.2023 Mukesh Pal (Ashutosh Srivastava, J) (Pritinker Diwaker, CJ)