Allahabad High Court
Conquest Business Services Private ... vs Office Of The Assistant Commissioner Of ... on 1 November, 2023
Bench: Pritinker Diwaker, Ashutosh Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Chief Justice's Court Case :- WRIT TAX No. - 1051 of 2023 Petitioner :- Conquest Business Services Private Limited Respondent :- Office Of The Assistant Commissioner Of Income Tax Counsel for Petitioner :- Arvind Kumar Dixit Hon'ble Pritinker Diwaker,Chief Justice Hon'ble Ashutosh Srivastava,J.
Learned counsel for the petitioner at the outset wants to withdraw this petition with liberty to file duly constituted fresh petition.
In view of the above, the present writ petition is dismissed as withdrawn with the aforesaid liberty.
Order Date :- 1.11.2023 Mukesh Pal (Ashutosh Srivastava, J) (Pritinker Diwaker, CJ)