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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(2)(a) in Arunachal Pradesh (Land Settlement and Records) Act, 2000

(a)to allot any such land for the purpose of an industry or for any purpose of public utility on such conditions as may be prescribed or