Bombay High Court
Ranadey Micronutrients (Pvt.) Ltd vs Union Of India Thru The Secty. And Ors on 25 March, 2019
Author: M.S. Sanklecha
Bench: A.S. Oka, M.S. Sanklecha
Uday S. Jagtap 3791-19-WP-517=.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 3791 OF 2019
Ranadey Micronutrients (Pvt.) Ltd. .. Petitioner
v/s.
Union of India & Ors. .. Respondents
Mr. Arshad Hidayatullah, Senior Advocate, Mr. Makarand Joshi a/w Ms. Chandni Tanna I/b India Law Alliance for the petitioner CORAM : A.S. OKA & M.S. SANKLECHA, J.J. DATED : 25 th MARCH, 2019 P.C.
1. Not on Board. Taken on Board.
2. Heard the learned Senior Counsel appearing for the petitioner.
3. Place the petition on scheduled dated which is on 25th April, 2019 under the caption of "Fresh Admission".
4. In the meanwhile, issue notice to the respondents returnable on 25th April, 2019.
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