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Bombay High Court

Ranadey Micronutrients (Pvt.) Ltd vs Union Of India Thru The Secty. And Ors on 25 March, 2019

Author: M.S. Sanklecha

Bench: A.S. Oka, M.S. Sanklecha

 Uday S. Jagtap                                          3791-19-WP-517=.doc



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION

                         WRIT PETITION NO. 3791 OF 2019

Ranadey Micronutrients (Pvt.) Ltd.                      .. Petitioner

      v/s.
Union of India & Ors.                                   .. Respondents

Mr. Arshad Hidayatullah, Senior Advocate, Mr. Makarand Joshi a/w Ms. Chandni Tanna I/b India Law Alliance for the petitioner CORAM : A.S. OKA & M.S. SANKLECHA, J.J. DATED : 25 th MARCH, 2019 P.C.

1. Not on Board. Taken on Board.

2. Heard the learned Senior Counsel appearing for the petitioner.

3. Place the petition on scheduled dated which is on 25th April, 2019 under the caption of "Fresh Admission".

4. In the meanwhile, issue notice to the respondents returnable on 25th April, 2019.

(M.S. SANKLECHA, J.) (A. S. OKA, J.) 1 of 1 ::: Uploaded on - 27/03/2019 ::: Downloaded on - 27/03/2019 22:24:48 :::