Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 197(1)] [Section 197] [Entire Act]

State of Karnataka - Subsection

Section 197(1)(f) in Karnataka Panchayat Raj Act, 1993

(f)draw and disburse monies out of the Zilla Panchayat fund; and