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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

UT Ladakh - Subsection

Section 5(1)(a) in Ladakh Autonomous Hill Development Councils Act, 1997

(a)the constituencies (which shall be single member constituencies) into which a Council area shall be divided for the purpose of election of members to the Council of that district; and