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State of Nagaland - Section

Section 133 in Nagaland Excise Rules

133. Accounts to be kept and produced on demand.

- The holder of an out still licence shall keep a correct account of the materials used by him in distillation, the spirit outturned, the spirit sold to consumers and the balance in hand, and shall produce such account before the Officer-in-charge of the distilling area or any other Excise Officer not below the rank of Assistant Inspector when called upon to do so.