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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1) in Drugs (Prices Control) Order, 2013

(1)The maximum retail price of scheduled formulations shall be fixed by the manufacturers on the basis of ceiling price notified by the Government plus local taxes wherever applicable, as under:Maximum Retail Price = Ceiling price + Local Taxes as applicable