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[Cites 0, Cited by 0] [Section 44O] [Entire Act]

State of Jharkhand - Subsection

Section 44O(4) in The Bihar Co-operative Societies Act, 1935

(4)Where an application is recommended under sub-section (2) the Land Development Bank shall, in accordance with the rule made by it in this behalf, consider such application for the purpose of making the loan.