Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(3) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(3)A candidate for the election of member of Territorial Constituency or President of a Water Users Association and his proposer shall be the persons, whose names are borne on the electoral roll relating to the Territorial Constituency or the Water Users Association, as the case may be.