Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 202(1)] [Section 202] [Entire Act]

State of Haryana - Subsection

Section 202(1)(c) in The Haryana Municipal Act, 1973

(c)the height and slope of the roof above the uppermost floor upon which human beings are to live or cooking operations are to be carried on;