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State of Maharashtra - Section

Section 23 in Maharashtra Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017

23. Creche facility.

- In every establishment wherein fifty or more workers are employed, there shall be provided and maintained a suitable room or rooms as crèche for the use of children of such workers :Provided that, if a group of establishments, so decide to provide a common crèche within a radius of one kilometre, then, the same shall be permitted by the Chief Facilitator, subject to such conditions as may be specified in the order.