Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(xii) in Indian Institutes of Management Rules, 2018 (xii)In the event of absence or in the event of vacancy of the post of Chairperson, the Board shall elect one of the members of the Board of Governors to Chair the meeting.
