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[Cites 0, Cited by 0] [Section 115V] [Entire Act]

State of Goa - Subsection

Section 115V(c) in The Goa Panchayat Raj Act, 1994

(c)exercise administrative supervision and control over the acts of the Block Development Officer, other Officers and staff of the Taluka Panchayat for securing implementation of resolutions or decisions of the Taluka Panchayat or of the Standing Committees which are not inconsistent with the provisions of this Act or rules or any general or specific directions issued under this Act;