Madhya Pradesh High Court
Mohan Jat vs The State Of Madhya Pradesh on 9 May, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 2427 of 2023 (MOHAN JAT Vs THE STATE OF MADHYA PRADESH) Dated : 09-05-2023 None for the applicant.
The case is adjourned.
(VIJAY KUMAR SHUKLA) JUDGE VM Signature Not Verified Signed by: VARGHESE MATHEW Signing time: 09-05-2023 17:31:38