Madhya Pradesh High Court
Smt. Poonam Nirankari vs Mohan Kumar Namdeo @ Kalloo Namdeo on 6 September, 2023
Author: Sheel Nagu
Bench: Sheel Nagu
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1081 of 2015 (VIKAS KUMAR NAMDEO @ VIKKY NAMDEO Vs THE STATE OF MADHYA PRADESH) CRA/01893/2015 Dated : 06-09-2023 List along with Cr.A. No.1454/2015.
(SHEEL NAGU) (DWARKA DHISH BANSAL)
JUDGE JUDGE
Biswal
Signature Not Verified
Signed by: SHIBA NARAYAN
BISWAL
Signing time: 9/6/2023
6:41:44 PM