Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 174] [Entire Act]

Greater Bengaluru City Corporation -

Section 174(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(3)If any question arises whether it is reasonably practicable to give to anyofficer or other employee an opportunity of showing cause under sub-section (2)the decision thereon of the authority empowered to remove or dismiss such officeror other employee shall be final.