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Constitution Article

Section 2 in THE CONSTITUTION (THIRTY-SIXTH AMENDMENT) ACT, 1975

2. The Assembly also resolved that this Resolution be submitted to the people of Sikkim forthwith for their approval. A special opinion poll conducted by the Government of Sikkim on the 14th April, 1975 resulted in a total of 59,637 votes in favour and 1,496 votes against the Resolution out of a total electorate of approximately 97,000.