Section 30 in THE NATIONAL CAPITAL TERRITORY OF DELHI (INCREDIBLE INDIA) BED AND BREAKFAST ESTABLISHMENTS (REGISTRATION & REGULATION) ACT, 2007
30. Power to delegate.- The Government may by notification in the official Gazette,
direct that any power exercisable by it under this Act, may also be exercised by suchofficer as may be mentioned therein, subject to such conditions, if any, as may be set outtherein.
