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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(5) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010

(5)The provisions of the Limitation Act, 1963, (36 of 1963) shall, except as otherwise provided in this Act, apply to an appeal made to the Tribunal.