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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(3)(c) in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006

(c)Unless the representation against an order of the Forum was made within the period specified in Regulation (9) (2) and is not in respect of the same subject matter that has been settled by the Electricity Ombudsman in any previous proceedings;