Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttar Pradesh - Section Section 90 in The U.P. Municipalities Act, 1916 90. Publicity of meeting. - Every meeting shall be open to the public unless the [President] [Substituted by U.P. Act No. 7 of 1949.] thereof considers that the public should be excluded during the whole or any part of the meeting.
