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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Manipur - Subsection

Section 25(1)(c) in Manipur Technical University Act, 2016

(c)Nominated Members -
(i)two persons nominated by the Vice- Chancellor from amongst the Deans for one year;
(ii)two University Professors nominated by the Chancellor for three years;
(iii)two eminent educationists to be nominated by the Chancellor for three years;
(iv)two Principals of affiliated Colleges; one another from the government colleges and another from Private Colleges to be nominated by the State Government;
(v)two members of the State Legislature to be nominated by the Speaker for three years;