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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(2)(b) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(b)five members shall be producer seller in the Market Area who have obtained sale Vouchers in Form No. VI of last three years from the Committee, out of which one member shall be belonging to the Scheduled Castes or the Scheduled Tribes and the other from Other Backward Classes of citizen;