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State of Andhra Pradesh - Section

Section 17 in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

17. Vesting of works on Board.

- On and from the date of coming into force of this chapter, all public reservoirs, tanks, cisterns, fountains, wells, and bore wells, pumps, pipes, taps, conduits and other works connected with the supply of water to the Hyderabad Metropolitan area, including the headworks, reservoirs and the rising mains, and all bridges, building, machinery, works materials and other things connected therewith and all land (not being private property) adjacent and appertaining to the same, shall vest in the Board and be subject to its control .