Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Karnataka - Subsection

Section 13(4) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(4)Notwithstanding anything contained in sub-sections (2) and (3), the first Vice-Chancellor of the University shall be appointed by the Chancellor on the recommendation of the State Government.