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State of Assam - Section

Section 22 in The Assam Higher Secondary Education Act, 1984

22. Committees of Council.

(1)The Council shall, for the purpose of carrying out its duties and functions imposed under this Act, appoint the following committees, namely :
(i)Curriculum and Syllabus Committee ;
(ii)Examination Committee;
(iii)Recognition Committee ;
(iv)Finance Committee;
(v)Administration Committee ; and
(vi)Such other Committees as may be found necessary.
(2)Every such committee shall consist of such members of the Council and of such other persons as the Council may appoint.
(3)Every such Committee except the Administration Committee and the Examination Committee, may co-opt. persons to be members to the extent of one-third of the members appointed to it.
(4)Members of such Committees shall hold office for such time as the Council may determine.
(5)Subject to the provisions of this Act and the rules made thereunder the duties and functions of the Committees shall be determined by regulations.